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Former Chief Justice of India Altamas Kabir passes away

Former Chief Justice of India Altamas Kabir passes away

Former Chief Justice of India Justce Altamas Kabir (68) the 39th Chief Justice of India passed away on Sunday in Kolkata after

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Published on February 21, 2017February 21, 2017By Saba

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Former Chief Justice of India Justce Altamas Kabir (68) the 39th Chief Justice of India passed away on Sunday in Kolkata after a prolonged illness. During his tenure as a Supreme Court Judge, Justice Kabir delivered several important judgments, particularly relating to human rights and election laws.

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