On 24.07.2017, it was notified that the Constitution Bench will not be sitting on 25.07.2017 in the light of the swearing in ceremony of the newly elected President. President-elect Ram Nath Kovind will be sworn in as the 14th President of India by the Chief Justice of India, Justice Jagdish singh Khehar and all the Courts will sit after the conclusion of the ceremony i.e. post-lunch.

The 9-judge constitution bench that is scheduled to hear the submissions of the Union of India will resume sitting on 26.07.2017.  Petitioners have already concluded there arguments.

Click here to read the 12 point cheat sheet to all that has happened in the case till date.

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