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Subhash Chandra Garg appointed as India’s Alternate Governor on ADB’s Board of Governors

Subhash Chandra Garg appointed as India’s Alternate Governor on ADB’s Board of Governors

Shri Subhash Chandra Garg, Secretary, Department of Economic Affairs (DEA), Ministry of Finance, Government of India has been appointed as India’s Alternate

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Published on July 27, 2017By Saba

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Shri Subhash Chandra Garg, Secretary, Department of Economic Affairs (DEA), Ministry of Finance, Government of India has been appointed as India’s Alternate Governor on the Board of Governors of the Asian Development Bank (ADB), Manila, Philippines with effect from 12th July, 2017. Shri Garg has been appointed in place of Former Secretary, DEA, Shri Shaktikanta Das.

Ministry of Finance

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