Theme:  Jus Dicere, at Punjab School of Law, Patiala is pleased to announce it’s annual conference, entitled: ‘Rethinking on Criminal Justice Administration in India’. The Conference is organized in collaboration with the Punjab School of Law, Punjabi University, Patiala.

Concept Note: The present age in academics and research may be best expressed as the age or interdisciplinary studies and therefore, be it teaching or research an isolated approach is simply unthinkable. It is becoming very challenging to prevent crime and maintain timely justice. Crime and Society are closely interrelated and criminal justice of any society depends totally depends on efficient working of Judicial System. Another important essence of criminal law is victimisation and providing timely justice.

Therefore, It is important issue for eminent scholars, academicians, practitioners, lawyers and students and expert of related faculty to come forward and contribute their scholarly work.

Aim: The objective of Seminar is to drag attention towards such aspects of Criminal Law through a research based platform and providing means for melioration.

Call for Abstracts: We seek proposal in form of abstracts from all eminent scholar, academicians, practitioners, lawyers and student to contribute in the conference. Abstract should not mere address the issue but also conceptualise views and arguments of the author on current scenario. The abstract must expressly include the novelty and usefulness of the idea that the author wishes to put forth and must categorically mention the specific contribution of the article, beyond the existing available literature, and the practical utility of his/her recommendations. We welcome submission which have direct linkage with the conference’s central theme, author may choose any sub-theme which have linkage with the conference’s theme.

We appreciate participation from research scholars and academicians of other discipline. We welcome submissions from student, scholars, researchers, professionals of all discipline. However, we welcome submission with philosophical reflection, but these submission should be focused on India and not comparative.

Participation Procedure: If you wish to contribute, kindly submit us your proposal cum abstract of the paper or manuscript you would like to present at conference. To submit, click HERE.

Deadline: 15th October, 2017.

Date and Venue: Conference will take place on November 25, 2017 at Punjab School of Law, Punjabi University, Patiala.

Registration Fees:

Research Scholars – 1800/-

Advocates/Professional – 2000/-

Students – 1500/-

Presentation in Absentia – 2000/-

Participation – 800/-

Mode of payment will be mailed to registered participants.

Award: The Best two paper of conference will be awarded with Cash Prize :

Winner : 15000/-

Runner-up : 10000/-

1. The Next 5 following papers in order to credibility will be awarded with cash coupons of 5000/- each from Jus Dicere.

2. Best 25 papers will be selected for publication in Special Issue with ISBN number.

Contact: Kindly reach to Jus Dicere, with any question or query

Email – conference@jusdicere.co.in

Mobile- +91 8288851157 or +91 8744099951

For Brochure, click HERE.

For Facebook Page, click HERE.

For more details, click HERE.

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