SGT University, Faculty of Law in association with Universal Jurist Association is organizing a Seminar on Emerging Trends in Arbitration on Friday, 27th October 2017 at 4 pm at Indian Law Institute, New Delhi. The Guest of Honour for the event will be Hon’ble Justice Indermeet Kaur of the Delhi High Court.
Speakers for the event are:
  1. Mr K.C Mittal, Ex-President, Delhi High Court
  2. Ms Payal Chawla, Advocate
  3. Mr Neeraj Arora,  Advocate
  4. Mr A. K. Singh, Senior Advocate
The event is being organised by:
  1. Prof  Rajiv Khanna, Director, Faculty of Law, SGT University
  2. Prof D.V Dinkar, Dean, Faculty of Law, SGT University
  3. Mr Amarnath Saini, Advocate
  4. Mr V.K Tyagi, General Secretary, Universal Juris Association

Venue: Indian Law Institute, Opposite Supreme Court, New Delhi

Date: Friday, October 27th, 2017

Time: 4 pm

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.