It gives us great pleasure to announce that SVKMs NMIMS Kirit P. Mehta School of Law would be organizing the 2nd edition of the National Moot Court Competition. In its 2nd Edition now, the NMCC has acquired a prominent place in the Moot Calendar and attracts participants from all over India. Through the event, the Moot Court Society of NMIMS Kirit P. Mehta SOL, seeks to provide the participants with a quality experience.

Dates: 16th to 18th March, 2018.

Team: Each team shall comprise of three (3) members who will be designated as two speakers and one researcher respectively. Only one team is eligible to participate per University/College/Institution.

Registration To register please click here.

Moot Proposition The moot problem is here.

Rules of the competition The rules are here.

Schedule

Last Date for Registration: 30 Jan, 2018

Last Date of Clarifications: 5th February 2018

Submission of Soft Copy of Memorial: 11:59 PM, 22nd February 2018

Submission of Hard Copies: Should reach NMIMS KPMSOL by 28th February 2018.

Opening Ceremony: 16th March, 2018

Contact: If you have any queries or clarifications, please email us at mcc.sol@nmims.edu

OR call us at: Treyamb Pathak (Chairperson NMCC): 8879848092

Pratyush Nemani (Vice Chairperson NMCC): 7045987467

Riddhi Tulshian (Head of PR & Marketing): 08420003301

Anushka Sachan (Head of PR & Marketing): 7718048220

For further details, click here.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.