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Justice Manmohan Singh assumes additional charge of Chairman, IPAB

Justice Manmohan Singh assumes additional charge of Chairman, IPAB

In accordance with order No. P-24017/44/2017-IPR-I dated 29th December, 2017 of the Ministry of Commerce and Industry (Department of Industrial Policy and Promotion), Government

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Published on January 3, 2018January 3, 2018By Saba

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In accordance with order No. P-24017/44/2017-IPR-I dated 29th December, 2017 of the Ministry of Commerce and Industry (Department of Industrial Policy and Promotion), Government of India, New Delhi, Shri Justice Manmohan Singh, assumed the additional charge of Chairman, IPAB from 1st January, 2018 (FN).

Intellectual Property Appellate Board

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