CONTENTS
1 FEMINIST REFLECTIONS ON LABOUR: THE ‘ETHICS OF CARE’ WITHIN MATERNITY LAWS IN INDIA
— Ira Chadha-Sridhar and Geetika Myer
22 SCHEDULED CASTES vs. CASTE HINDUS: ABOUT A COLONIAL DISTINCTION AND ITS LEGAL IMPACT
— Jakob De Roover
53 MOTHERS WHO DONATE AND MOTHERS WHO SELL – FALSE DICHOTOMIES IN THE REGULATION OF LIVING
ORGAN TRANSPLANTATION
— Jinal Dadiya
70 THE JUDICIAL SCRUTINY OF ENVIRONMENTAL RISK AND THE LEGISLATIVE SCHEME OF THE WATER ACT: A
COMMENT
— Mathew John
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