It is our pleasure to announce that the 8th edition of the Institute of Law, Nirma University-National Moot Court Competition (8th ILNU-NMCC), 2018 hosted by the Institute of Law, Nirma University, Ahmedabad, Gujarat, India is scheduled to be held from August 31st – 02nd September, 2018. This year the competition is grandeur as it is organized in association with the Competition Commission of India. The Moot Court Organizing Committee, ILNU is pleased to invite team from your esteemed institution to participate in this eulogized moot court competition.

We are delighted to announce that we have also associated with Gaggar and Partners, one of the most renowned law firms of the country in the field of Competition Law, as organizing partners of the competition. We are also pleased to announce that we have also associated with SCC Online and Eastern Book Company as the Exclusive Official Knowledge Partner of the Competition. Further, we are also honoured that The SCC Online blog will be our official Media Partner and Practical Lawyer will be the Magazine Partner for the competition.

Team Composition & Eligibility: All teams shall consist of a maximum of three participants (two members designated as ‘Speaker’ and one member designated as ‘Researcher’), enrolled as full-time L.L.B. students (both 3 year and 5 year programme) in the law school they represent at the time of the Competition. No person enrolled in a postgraduate law programme may act as a team member.

Theme: The problem for this edition of the moot is based on Competition Law and Constitutional Law.

Prizes: Prizes worth Rs. 1.5 lakh and the top two teams will also secure 1 month internship at Gaggar and Partners, New Delhi.

ScheduleOpening of Registration: June 26th, 2018

Release of the Moot Problem: June 30th, 2018

Last date of Submission of Memorials: August 20th, 2018

Oral Rounds: August 31st to September 02nd, 2018

Please find attached relevant details about the event:

Brochure: https://drive.google.com/open?id=1PrqSKBhILLQtGZRIma34hbsatJLJA7bQ

Moot Proposition: https://drive.google.com/open?id=1xIWrCxQX8gQgUpB4JgurcT4rLNv7h6yY

Schedule: https://drive.google.com/open?id=1NRxpwppND4rCQdt8mKgp_h0ve87xe4uN

Registration Form: https://drive.google.com/open?id=1WbgzfQgNZZ2ib8TzmO2IRdZ8rKGNC8f5

Travel Form: https://drive.google.com/open?id=1UXywfTKvXR–hXYbXnrqQoX3IkrnLM5R

Contact: For any information kindly contact Moot Court Organizing Committee atmootorganizingcommittee.ilnu@nirmauni.ac.in or call:

· Sourabh Pancholi (Student Convener): 9574010989

· Aayush Kothari (Student Co-Convener): 7698486827

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