Symbiosis Law School, NOIDA and the Outreach and Training Division of the Centre for Civil Society, New Delhi (CCS Academy) collaborated to conduct a Three day Certification Course on Public Policy, called “ipolicy” on July 20-22, 2018 . The Course focused on liberal approaches to public policy, aspects of individual liberty and institutional accountability.  

Over the past several years, CCS Academy has the privilege of conducting the said programs in leading Indian colleges like IIM Ahemdabad, FMS, IIT-Delhi, IIT Madras, IIT Mumbai, ISB-Hyderabad, Delhi School of Economics, National Law School-Bangalore, St Stephens-Delhi and St Xaviers-Mumbai, to name a few.

The resource person for the course were Mr. Parth J. Shah, President, Centre for Civil Society,  Mr. Shubho Roy,Legal Consultant, National Institute of Publica Finance and Policy (NIPFP) and Mr. Yugank Goyal, Founding Faculty Member, O P Jindal Global University

About the resource persons

Mr. Parth J. Shah, President, Centre for Civil Society 

Mr. Parth’s research and advocacy work focus on the themes of economic freedom (law, liberty and livelihood campaign), choice and competition in education (fund students, not schools), property rights approach for the environment (terracotta vision of stewardship), and good governance (new public management and the duty to publish). He has published extensively in international and Indian journals, on various topics from currency regulation to education policy. He holds a PhD in Economics from Auburn University, and taught at the University of Michigan.

Mr. Shubho Roy, Legal Consultant, National Institute of Publica Finance and Policy (NIPFP)

Mr. Shubho is a Legal Consultant at National Institute of Public Finance and Policy. He is a member of the research team for the Financial Sector Legislative Reforms Commission. This involves research support to one of the largest legislative redrafting projects India has undertaken to revamp the regulation of the financial sector. Previously, he has served as a law clerk to a judge at the Supreme Court of India.

Mr. Yugank Goyal, Founding Faculty Member, O P Jindal Global University 

Mr. Yugank Goyal received his Ph.D. in Economics and Law from University of Hamburg, Erasmus University Rotterdam and University of Bologna as Erasmus Mundus Fellow. He has an LL.M. from University of Manchester and Bachelor of Technology from NIT Surat, India.

Mr. Yugank is a founding faculty member of OP Jindal Global University. In addition to helping establish the University, he spearheaded several institution building initiatives, including designing curriculum and academic policies of the University in its formative stage. Between 2009 and 2012, Mr. Yugank was the Assistant Professor and Assistant Dean (Research & International Collaborations) at Jindal Global Law School. In his capacity as Assistant Dean, he cultivated research architecture of the law school and led its collaboration with world’s leading law schools and think tanks around the world.

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