Mooting is an engaging and challenging co-curricular activity in law school. Requiring application of legal provisions and principles to hypothetical fact situation, mooting helps inculcate research, drafting and advocacy skills. With a view to broadening the perspective of budding pleaders and researchers towards mooting at Symbiosis Law School, NOIDA, the college brings to students a series of three workshops. Moot Court Society, Symbiosis Law School, NOIDA has organsied series of workshops as follows:

1. August 04, 2018 (Title – Introduction to Mooting – Mr. Arunadhri Iyer);

2. August 11, 2018 (Research for and Drafting of Memorials – Mr. Edupunganti Shreyas); and

3. August 18, 2018 (Pleading – Ms. Jayashree Parihar).

This endeavour is to introduce students to culture and expectations of mooting.

First Workshop will be conducted by Mr. Arunadhri Iyer, Advocate, the Supreme Court of India on August 4, 2018 from 01:30 pm – 04:30 pm. It has two sessions:

Session 1 – An introduction to Mooting –Seeks to discuss about the basics, as well as finer nuances of mooting. The workshop aims at being accessible for both beginners as well as experts. While a basic understanding of what moot courts may help before you attend it, the workshop aims at discussing all the steps, skills and discipline expected of a mooting team and

Session 2 – An Introduction to Drafting and Formatting –The workshop aims at dissecting the magic sauce that goes into a well researched, well presented (and pretty looking) memorial. It will introduce the concept of a memorial, and discuss the steps to take (and avoid) in making a memorial for a moot.

About the Resource Person: Mr. Arunadhri Iyer, Advocate, Supreme Court of India

Mr. Iyer is an Advocate practicing primarily in the Delhi High Court and Supreme Court of India. Formerly Mr. Iyer has worked with Khaitan & Co, Mumbai, with Mr. Gautam Narayan, AOR, and was a Law Clerk in the Delhi High Court. He practices primarily in civil and commercial matters, as well as arbitrations.  Mr. Iyer is avid mooter and has successfully represented Symbiosis Law School, Pune in various national and international moot court competitions. He has a continuing relationship with mooting and Symbiosis Law School, NOIDA.

 Schedule 

Workshop on Introduction to Mooting – August 04, 2018

 Session

 Title

 Time

 1

 Introduction to Mooting

 01:30 pm – 02:30 pm

 2

An Introduction to Drafting and Formatting

 02:45 pm – 04:30 pm

 

 

 

 

 

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