The gestation period in legal education is longer than any other professional programs in India. The reason being the vastness of the subject to be studied theoretically and equal amount of time required for acquiring the practical skills required post qualification. Though Moot Courts, Mock Trials and Client Counseling activities have played a major role in imparting the theoretical content in practice, however, the simulation of these quasi academic activities do not completely evolve the skills required for practice.
The academic subjects especially procedural laws are the core of legal practice, however, teaching and learning these subjects during the degree programs remain incomplete owing to nature of the subject. Moreover, even practicing lawyers need continuing legal education to upgrade their skills and catch up with contemporary developments in procedural laws.
Thus, to bridge the gap between the academic education and practical skills, and to impart on contemporary developments the program is structured for Judges, practicing lawyers, law teachers, law students, and fresh law graduates.
Dates: 25th August 2018 – 3rd September 2018
Resource Persons: Renowned practicing lawyers from the Bar.
For Schedule, click HERE
Venue: Laxmi Building, ILS Law College.
Time: 6 P.M. to 8 P.M.
Registration: From 7th August to 24th August 2018
Registration Fees: Rs. 5084.75 + Rs. 915.25 (GST 18%) = Rs . 6000/- ( For Current ILS students )
Rs. 5932.22 +Rs. 1067.78 (GST 18%) = 7000/- (For Non-ILS students)
Payment Mode: Online. Payment can be done online through Net Banking, Credit Card, SBI Branch (Cash Deposit).
Contact: Faculty In charge: Ms. Smita Sabne
Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in, Phone No. – 9922969717
