The Centre for IPR Studies and Moot Court Society, School of Law, Galgotias University jointly will be organizing its First Galgotias University National Moot Court Competition (GUNMCC) from 28-29 September, 2018 at Galgotias University, Greater Noida, Uttar Pradesh. The problem is based upon IP mainly the important debate regarding access to creations versus their legal protection. The human and economic stakes are huge in these debates and thus we thought it would be appropriate to introduce our law students to them through this moot court competition. To check the environmental and economic costs involved in our traditional moots, we have decided to keep the competition completely paperless. Hence, no hard copies of the memorials are required.
Key Dates:
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Last Date for Submitting Clarifications |
30 August 2018 |
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Date of Publishing Clarifications |
2 September 2018 |
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Last Date of Completing Registration Formalities |
7 September 2018 |
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Date of Team Code Allotment |
10 September 2018 |
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Last Date of Memorial Submission (ONLY SOFT COPY IN .pdf FORMAT) |
25 September 2018 |
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GUNMCC |
28-29 September 2018 |
Key Information:
1. Only 24 teams shall be allowed to participate on first come first serve basis.
2. Registration fee: Rs 4,000 per team (including food and lodging).
3. All communications to be directed at: mootcourtsociety@galgotiasuniversity.edu.in
Phone: Mr. Mohammad Umar, Assistant Professor, SoL (8742962096); Mr Nizam Khan, Assistant Professor, SoL (09953747624)
To view the Moot Problem, click HERE.
To view the Rules and Regulations, click HERE.
To view the Registration Details, click HERE.
To download Registration Form, click HERE.
To download Travel & Accommodation Form, click HERE.
