Supreme Court: The Bench comprising of Madan B. Lokur, S. Abdul Nazeer and Deepak Gupta, JJ., in an order stated that the critical problem of “solid waste management” in Delhi certainly requires the active cooperation and assistance of the residents of Delhi.

The Bench on a careful reading of the report prepared by Ragini Jain and Almitra H. Patel in five volumes and considering the present situation of Delhi in regard to the solid waste management requested the Lt. Governor of Delhi to constitute a committee that would be responsible to go through the in-depth aspects of solid waste management in Delhi along with the cleaning of the dumpsites in Gazipur, Bhalswa, and Okhla. Further, the Court asked for the formation of a workable and implementable policy for the stated purpose.

The Supreme Court while directing the formation of the stated committee by the Lt. Governor asked them to not rush into taking any decision as the matter is of considerable importance. Also, the Committee was asked to be collaborative while the decision-making process would take place and in a manner that the cleanup mission brings a forward step instead of any hurdles for the said issue.

The matter was further listed for 27-08-2018 while asking the amicus curiae to suggest 4 to 5 people from the civil society who could be the member of the Committee. [Outrage as Parents End Life After Childs Dengue, In Re,2018 SCC OnLine SC 1016, Order dated 17-8-2018]

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