EBC India’s premier publishing company and NLU, Jodhpur one of India’s premier law schools signed an MoU to Index the Comparative Constitutional Law and Administrative Law Quarterly (CALQ) on SCC Online®. All previous issues of the Journal will be indexed and they can be searched simultaneously with 34 other Journals. All citations in the Journal will be hyper linked to the cases to give the reader immediate access to the material.

About NLU, Jodhpur

National Law University-Jodhpur (NLUJ) is one of India’s leading Law Schools situated at the vibrant and colourful city of Jodhpur, Rajasthan. NLUJ has constantly been ranked as one of the top law schools in India. Since its establishment in 1999, NLUJ has endeavoured to produce exceptional lawyers and legal scholars aimed at pushing and challenging the existing boundaries of knowledge.

NLUJ attracts top quality students coming from diverse social, cultural and religious backgrounds from all corners of India. Students passing out from NLUJ work in top law firms in India and abroad, some practice in courts and while some have entered the field of legal academics. NLUJ students have also pursued further studies on prestigious scholarships at leading Universities in the world including Harvard, Yale, Oxford, LSE and King’s.

The University has developed a holistic approach towards understanding law and justice from a multi-disciplinary perspective. The University offers unique five year integrated undergraduate programs i.e. B.B.A., LL.B.(Hons.); B.A., LL.B.(Hons.); to generate especially skilled global legal professionals. These integrated programs offer highly demanding honors courses in various facets of law such as Constitutional Law, Business Law, Trade Law, International Law, Criminal Law and Intellectual Property Rights Law.

About EBC

Established in 1942, the Eastern Book Company (EBC) Group is the intellectual giant in Indian law publishing, with offices in several Indian cities. It is run by a unique combination of highly qualified legal, managerial and information technology professionals, who have acquired their expertise, across generations, from the leading universities and institutes of India, Asia, North America and Britain.

EBC publishes a wide range of legal commentaries, student texts, law reports and digests, and its products include pioneering works both in the print and electronic medium. With a list of over 550 authoritative and well known titles, it is well recognised for its contribution to legal literature worldwide. Its large list of publications includes standard legal texts for professionals, the industry, law students, students of competitive examinations and of professional courses like C.A., C.S., I.C.W.A. etc. Enterprise and innovation imbue each new publication. Eastern Book Company’s products have been a hallmark for quality, reliability and reasonable price. Not only is perfection desirable in itself but what is keenly felt is a desire to give the legal fraternity works of the highest standard and dependability.

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