Indian Law Society is pleased to announce a certificate course in Research Methodology.
About the course: This course is a must for an academic or a student who is interested to know the ABC of legal research methodology. During the program participants would be exposed to discourses from leading academics of this area along with lecturing method. The focus would also be on interactions and assignments.
The Course has 4 modules.
Module I: Introductory
Module II: Planning the research
Module III: Conducting research and writing
Module IV: Miscellaneous
Click Here for detailed course content.
Duration: 4 months, 60 hours spread across lectures of 2 to 3 hours
(Lectures would be held once/twice in a week mostly on Saturdays/Sundays/as per availability of resource person)
To maintain flexibility participants may opt for the entire course or for a particular session.
Candidates accomplishing the entire course would be given a certificate for the completion of the entire course.
Those opting for particular session will be given certificate in respect of that session only.
Fee Structure: For entire course = INR 5932 + INR 1068 (GST 18%) = INR 7000
Fees for each session = Rs. 500 (per session)
Registration: Online Payment Mode Only
(Payment can be done by SBI Net Banking, Other Bank Net Banking, Credit Card, SBI Bank-Cash Deposit)
For Registration Form, click HERE
Date of Registration: Admissions open from 21st Sept
Limited seats are available.
Details of Session
Inauguration of the course and 1st session on 29th Sept. 2018, Saturday – 11 a.m.
Detailed schedule of sessions will be put up shortly.
Contact details: Faculty coordinator Dr. Sanjay Jain
For any queries contact
(1) Varsha Khandagale , 9689816875, varshakhandagale257@gmail.com
(2) Sujata Tikande , 9623067331, advsujatatikande@gmail.com
