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Appointments & Transfers
Himachal Pradesh HC | Justice Surya Kant appointed as Chief Justice

Himachal Pradesh HC | Justice Surya Kant appointed as Chief Justice

Appointments & Transfers News

Published on October 5, 2018November 16, 2018By Auroshree

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The President appointed Justice Surya Kant (Judge of the Punjab and Haryana HC) to be the Chief Justice of the Himachal Pradesh High Court w.e.f. the date he assumes charge of his office.

Ministry of Law and Justice

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Written by Auroshree

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