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TNNLU wins Runners up trophy in the 3rd Shri V. Chandrasekaran Memorial Tax Moot Court Competition, 2018

TNNLU wins Runners up trophy in the 3rd Shri V. Chandrasekaran Memorial Tax Moot Court Competition, 2018

Reported by Supriyo Ranjan Mahapatra

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Published on November 10, 2018November 10, 2018By Bhumika Indulia

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The Team comprising of Arvind Krishna Kavattur, Ojas Sivakumar and Derlene Joshna, TNNLU emerges as Runners-Up in the 3rd Shri V. Chandrasekaran Memorial Tax Moot Court Competition, 2018 organized by School of Law, SASTRA University.

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