Saveetha School of LawSaveetha Institute of Medical and Technical Sciences (SIMATS) is organizing “NATIONAL MEGA MOOT COMPETITION, 2018” The Moot Court Competition is scheduled to take place from November 30th to 2nd December 2018.

The Moot Proposition for this Competition is based on “Fugitive Economic Offenders Act 2018”.

Date & Venue

NOVEMBER 30TH – DECEMBER 2ND, 2018

Saveetha School of Law, SIMATS, Chennai, Tamil Nadu

Eligibility

National Mega Moot Competition 2018’ is open to all the students pursuing LLB (5 Year Course and 3 Year Course) in any law school in India, recognized by the Bar Council of India.

TWO teams can participate from each institution

Registration

Teams must register by November 10th 2018, by sending an email to mootcourt.ssl@saveetha.com expressing their interest in participation, with the subject “Registration for National MEGA Moot Court Competition 2018”.

Prize

Cash Prize worth Rs.1,50,000/-

Contact Details
CLARIFICATIONS:
 Regarding the competition can be sought from:

 Associate Prof. Dr. Murugan Ramu – 7904005259

Asst. Prof. Dr. Jency Priya Dharshany – 8870346558

Regarding Moot Procedure and Proposition:

Asst. Prof. Mr. Yokesh .M- 8190909192

Asst. Prof. Ms. Sornalakshmi R R (Moot Court-Convenor)– 9884220457

Address:

Saveetha School of Law,

Chennai – 600056, Tamil Nadu
Email: mootcourt.ssl@saveetha.com
Website: www.ssl.saveetha.com

Moot Problem: Moot Proposition

Rule Book: RULE BOOK.

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