The NLSIU team consisting of Unnati Ghia, Smriti Kalra and Madhavi Singh reached the Finals of the WTO ELSA Moot Court Competition, held in Geneva, Switzerland. This is the first time NLSIU has reached the finals in the past 16 editions of the moot court competition.
Smriti Kalra was also awarded the Best Oralist of the Grand Finals. The World Rounds are hosted at the World Trade Organization, Geneva and the judges included the Chairman of the Appellate Body along with its former members and distinguished academicians and practitioners.
The team also won the Finals of the Asia Pacific Rounds held in Bangkok in April 2018. They also bagged the Best Written Submissions Overall, Complainant and Respondent. Unnati Ghia was also awarded the Best Speaker of the Semi-Finals and Finals in Bangkok.
