NLU Delhi

NLUD Student Law Journal has recently launched NLUD Journal of Legal Studies. This is an annual student-edited journal which facilitates legal writing. The journal is reviewed, edited and managed by students of NLU Delhi. A call for papers has been released by the board, with the last date of submission being 19th January, 2019.

Articles with contemporary relevance are preferred by the board. Papers should necessarily have Indian law/policy aspect or Indian context, and should engage with the topic analytically. Following are the specifics-

  • Articles: 5,000 to 10,000 words, inclusive of footnotes.
  • Essays: 3,000 to 5,000 words, inclusive of footnotes.
  • Case Notes and Legislative Comments: 2,000 to 3,000 words, inclusive of footnotes.
  • Book Reviews:2,000 to 3,000 words, inclusive of footnotes.

All submissions should be sent to official email-ID of the journal-nludslj@nludelhi.ac.in

For more details, click HERE

 

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