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NUJS wins Special Award for Best Mediation Plan at ICC, Hong Kong Mediation Competition

NUJS wins Special Award for Best Mediation Plan at ICC, Hong Kong Mediation Competition

Reported by Rohit Sharma

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Published on December 29, 2018December 29, 2018By Bhumika Indulia

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The team comprising of Rajat Bector, Satya Jha, Anish Ghosh and Aastha Malhotra of WB Nationa University of Juridical Sciences wins Special Award for Best Mediation Plan at ICC, Hong Kong Mediation Competition held in Hong Kong.

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