TNNLU NMAC is one of the few competitions focusing on the hybrid variety of Mediation and Arbitration (Med-Arb) under the umbrella of Alternative Dispute Resolution. In this competition, the parties will initially try to resolve their disputes through mediation based on an agreed covenant and then through arbitration. This agreed covenant will transform into a binding arbitration agreement for the arbitration session. Hence, the participating students are expected to participate and compete against each other in both Mediation and Arbitration sessions.
Participation in the competition is limited to 24 teams based on ‘First come First serve.’
The competition will take place in the following rounds-
- The Preliminary Rounds
- The Semifinal Rounds
- The Final Round.
Venue: TNNLU campus, Tiruchirappalli, Tamil Nadu.
| Events | Important Dates |
|---|---|
| Commencement of provisional registration | 07.01.19 |
| Deadline for provisional registration | 25.01.19 |
| Release of Problem, Rules and Regulations | 13.01.19 |
| Deadline for the release of clarifications | 20.01.19 |
| Deadline for registration along with payment of fee & sending the soft copy of DD/Net Banking Receipts online | 02.02.19 |
| Deadline for sending the fully filled registration form and the hard copy of DD/Net Banking Receipts | 06.02.19 |
| Deadline for the soft copy of Arbitration Memorials | 22.02.19 |
| Deadline for the hard copy of Arbitration Memorials | 27.02.19 |
| Inauguration | 08.03.19 |
| Valedictory Ceremony | 10.03.19 |
For registration, click HERE
Note: Registration should be in a team of three (mediator/arbitrator, counsel and client).
