The Centre for Public Law, ILS Pune is pleased to announce the Sixth Volume of the Public Law Bulletin.
The Centre for Public Law is very happy to bring out the sixth volume of Public Law Bulletin. The Public Law Bulletin is a pathway to keep pace with the most recent public law news updates, appurtenant judicial pronouncements of the High Courts and the Supreme Court of India and the most intriguing questions of constitutional interpretation. An account of foreign judicial pronouncements adds to the content of the Bulletin accompanied with details relating to pertinent reading resources to satisfy the scholar within us.
 
To this Bulletin also Dr. Jain, our mentor has written a short introduction focusing attention on the need for bringing cohesivity in the equality regime under Indian Constitution. We congratulate all the contributors for putting up this volume
To read the Volume, click HERE 

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