Prof. (Dr.) Naresh Kumar Vats, joined as Professor of Law at Rajiv Gandhi National University of Law, Punjab (Patiala) on December 22, 2018 and Registrar with effect from January 01, 2019.

Prior to joining at RGNUL, Punjab Professor Vats has worked as Head of Department of Law; Founder Chairman CPGLS; Head-Center of IPR; and Proctor.

Professor Vats has been teaching Intellectual Property Laws, Family Law, Commercial Arbitration Mechanism and Cyber Law at Undergraduate and Post-Graduate course at Maharashtra National Law University, Nagpur as Professor. He also served as Associate Professor of Law at National Law University and Judicial Academy, Assam and BGC Trust University Bangladesh, Chittagong-Bangladesh and as Assistant Professor of Law at Institute of Law, Kurukshetra University.

He has delivered many Special Lectures on Taxation and Business Law in MBA course and Refresher Course in Kurukshetra University. He is the editor of various books and law journals. He has also acted as Co-organizing Secretary of National Seminar and campus of Rural Lok Adalat and Legal Aid Clinic, Coordinator of WIPO-India Summer School 2017 between WIPO-Geneva, RGNIIPM, Nagpur and MNLU, Nagpur, and will be hosting WIPO-India Summer School 2018 in the Month of July 2018.

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