The School of Law, University of Petroleum and Energy Studies is organising the 4th UPES International ‘Energy Law’ Judgment Writing Competition, 2018.

Based on the Compromis of  9TH UPES- Dr. Paras Diwan Memorial International ‘Energy Law’ Moot Court Competition, 2019

I. AWARDS:
Cash prizes to be won worth INR 35,000/- along with Certificates of Merit & Participation.

  • Winner: INR 20,000/-;
  • 1st Runner up: INR 10,000/-;
  • 2nd Runner up: INR 5,000/-.

II. ELIGIBILITY:

  • The competition is open to all.
  • Any law student as well as law professional (for example practicing Lawyers, Judges, and Faculty) can participate.
  • If any student/faculty of UPES is positioned amongst the top three, he/she will not be eligible for the top 3 prizes, but will be felicitated in recognition of his/her performance with a special prize by the organizers.
  • Co-authorship up to 1 participant is permitted.
  • The above-mentioned capping pertaining to co-authorship is not applicable to the teams participating in the 9th UPES- Dr. Paras Diwan Memorial International “Energy Law” Moot Court Competition, 2019, and all the members of a team can register themselves for the competition.

III. Click HERE for LINK TO THE COMPROMIS

IV. IMPORTANT DATES:

  • Last date of registration: February 15, 2019
  • Last date of submission: March 15, 2019
  • Declaration of results: April 7, 2019

V. OTHER DETAILS:

  • Registration fee: Single authorship: INR 500/- and Co-authorship: INR 800/-.
  • The participants of 9th UPES- Dr. Paras Diwan Memorial International “Energy Law” Moot Court Competition, 2019, are exempted from paying the registration fee.
  • The submission must be sent electronically ONLY through the link which will be provided after the Registration.

VI. REGISTRATION FEE:

  • Registration fee for Indian Participants: the fee must be submitted by a Bank Transfer/any form of Electronic Transfer of any National Bank to the following account-

Beneficiary’s name: University of Petroleum and Energy Studies

Account number: 95950999999999
IFSC code: YESB0000115
Bank Name: YES BANK
Branch Name: Ground Floor, 56, Rajpur Road, Dehradun
Branch Code: 115
Details/ Purpose: Participant’s name, Institution’s name, Purpose- 4 th UPES International ‘Energy Law’ Judgment Writing Competition, 2019.

Registration fee for International participants: the fee (equivalent of INR 500/- and INR 800/-, respectively, in participant’s national currency) must be submitted by a Bank Transfer/any form of Electronic Transfer of any National Bank to the following account-

Beneficiary’s name: University of Petroleum and Energy Studies

Account number: 011594600000224
IFSC code: YESB0000115
Bank Name: YES BANK
Branch Name: Ground Floor, 56, Rajpur Road, Dehradun
Branch Code: 115
SWIFT Code: YESBINBB
Details/ Purpose: Participant’s name, Institution’s name, Purpose- 4th UPES International ‘Energy Law’ Judgment Writing Competition, 2019.

VII. SUBMISSION GUIDELINES
After payment of registration fee, the participants must register themselves by clicking on the following link: Registration Form: 4th UPES International ‘Energy Law’

Judgment Writing Competition, 2019.

  • The Judgment must be written in English only.
  • For the format of the judgment, participants may take help from the previous ICJ judgments available on the ICJ website – www.icj-cij.org.
  • The submission must be original. Plagiarism of any sort will result in immediate disqualification.
  • The Judgment must be submitted in .doc/.docx format only with 12pt font size, Margins (Top, bottom, left, right) should be of 2.54cm, justified alignment and 1.5 line spacing in Times New Roman Font.
  • The Judgment should not be in more than 3000 words.
  • The participant must not reveal his/ her identification in any part of the judgment, except the Unique Identification Code, which will be assigned to the participant subsequent to registration.
  • The name of the document file containing the Judgment must be the assigned Unique Identification Code.
    ? The Judgment must be submitted through the following link: Submission Form: 4 th UPES International ‘Energy Law’ Judgment Writing Competition, 2019.
  • The results will be declared in the valedictory ceremony of the 9th UPES- Dr. Paras Diwan Memorial International “Energy Law” Moot Court Competition, 2019 as well as on the UPES website.
  • The certificates of participation will be awarded to all the participants.

QUERIES AND CLARIFICATIONS:
For queries and clarifications please write to: sollcolsupes@gmail.com
Kindly mention the subject of mail as: “Query for Judgment Writing Competition”.
Nutan Keswani (+91-7302195244, 8109294468)
Shubham Sachan (+91-9532987279)

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