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DSNLU wins best memorial award at SAARC Law Moot JLU

DSNLU wins best memorial award at SAARC Law Moot JLU

Reported by Krishna Saketh

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Published on February 23, 2019March 6, 2019By Bhumika Indulia

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The team comprising of Riya jain, Satyender Saharan and Sejal of 1st year, DSNLU has qualified for quarter finals of SAARC law Moot JLU and won best memorial award in the moot.

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