Prof. Paramjit S. Jaswal, Vice-Chancellor, Rajiv Gandhi National University of Law, Punjab and Prof. Nishtha Jaswal, Vice-Chancellor, Himachal Pradesh National Law University, Shimla received “Amity Academic Excellence Award” during the 19 th International Business Horizon- INBUSH ERA World Summit 2019 organized by Amity University, Noida from 20-22 February, 2019. The VCs of RGNUL and HPNLU were honoured for their significant contribution to academics. Amity Academic Excellence Award conferred upon the VC couple recognized the recipients as “profound scholar,” “professional par excellence with an impeccable academic background and acknowledged them as “efficient and effective” in propagation of education and promotion of “intellectual growth and moral development of the students.”
 
 Prof. Paramjit S. Jaswal and Prof. Nishtha Jaswal were eulogised for their excellent and exemplary contribution to expansion of knowledge through publication of well-researched books and technical papers in national and international journals. Prof. Paramjit S. Jaswal, VC RGNUL, has thirty six books and over 70 research papers to his credit. He has a teaching experience of 36 years and research experience of 38 years. He specializes in Constitutional Law, Administrative Law, Human Rights and Environmental Law. A gold medalist and academician, Dr. Nishtha Jaswal has a teaching experience of 32 years and research experience of 34 years. She specializes in Constitutional Law, Administrative Law, Human Rights and Environmental Law. She has over sixty five research papers and six books to her name.
 
 Amity Academic Excellence Award is conferred upon selected academicians and administrators of extraordinary eminence, “who are driving the notable academic institutions of the world to greater heights through their expert guidance, keen involvement and strategic approach.” Chancellors, Vice- Chancellors, Presidents of Universities of global repute with high rankings are annually honoured for their invaluable contribution to academics by Amity University.

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