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School of Law, CHRIST wins 1st National Moot Court Competition, University Institute of Laws, Ludhiana 2019

School of Law, CHRIST wins 1st National Moot Court Competition, University Institute of Laws, Ludhiana 2019

Reported by Anirudh Kulkarni

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Published on March 2, 2019March 2, 2019By Bhumika Indulia

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School of Law, CHRIST’s team comprising of Krithika Dineshan, Arvind Mohan and Mugdha have been adjudged the Winners of the 1st National Moot Court Competition held in University Institute of Laws, Punjab Regional Centre, Ludhiana. Additionally, Krithika Dineshan was adjudged as the Best Speaker of the Competition.

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