Symbiosis Law School, NOIDA Team – Ms. Neha Thirani, Ms. Aditi Bhargava and Ms. Sudiksha Gupta, Third Year Students was adjudged as ‘Winners’ at the International Rounds of the 4th Prof. N.R.Madhava Menon SAARCLAW Mooting Competition 2018-19, after competing with 19 teams from Sri Lanka, Nepal, India, Bangladesh, and Afghanistan. The Competition took place at Lloyd Law College, Greater NOIDA on February 15-17, 2019.

The moot proposition was based on issues relating to ‘Climate Refugees’.

The Team was selected from India alongside 6 other teams in the National Rounds held in October 2018, to represent India in the 4th N R Madhava Menon SAARCLAW Mooting Competition 2018-19 in International Rounds.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.