No. A-22013/2/2017-Admn.B— In pursuance of the powers conferred by Section 3 of the Public Premises (Eviction of Unauthorized Occupants) Act, 1971, the Central Government hereby appoints Smt. Kusum Lata Singh, Deputy Legal Advisor to act as Estate Officer in the Directorate of Estates with Immediate effect.

[Notification dt. : 11-03-2019]

Ministry of Housing and Urban Affairs

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.