Research and Publication Cell in association with Centre for` Civil Society will offer a Certificate Course in Law and Public Policy namely Lex Policy on March 22 – 24, 2019 at Symbiosis Law School, NOIDA.
The course is born out of the recognition that good intentions alone do not make good laws. Consequences matter, and sound public policy recognises the role of incentives in achieving good outcomes.
SCHEDULE OF THE EVENT
| Day 1: March 22, 2019 | |||
| 10:00 – 10:30 | Welcome and Introductions | ||
| 10:30 – 11:00 | Human knot activity | ||
| 11:00 – 12:30 | Institutions | How do rules affect the prosperity of a country? | Abhinav Singh |
| 12:30 – 13:30 | Lunch | ||
| 13:30 – 15:00 | Constitutional change and the pursuit of public interest | Can we assume that constitutional amendments are made keeping in mind the public interest? | BhuvanaAnand |
| 15:00 – 15:45 | [Tea/Coffee and Snacks] | ||
| 15:45 – 17:15 | Competition in markets and government | BhuvanaAnand | |
| Day 2: March 23, 2019 | |||
| 10:30 – 12:00 | The Rule of Law | What is rule of law, and why is it an important principle for a fair society? | PrashantNarang |
| 12:00 – 13:00 | [Lunch] | ||
| 13:00 – 15:00 | Right to Business, Trade and Profession | How did amendments to the The Article 19 (1) (g) of the Constitution affect economic freedom? | PrashantNarang |
| 15:00 – 15:30 | [Tea/Coffee and Snacks] | ||
| 15:30 – 17:00 | The fundamental right to property in the Indian constitution | Why was the right to property reduced to a legal right, and why does it matter today? | BarunMitra |
| Day 3: March 24, 2019 | |||
| 10:00 – 10:30 | The Fishing Village | ||
| 10:30 – 12:00 | Environmental Challenges | SampurnaKhasnabis | |
| 12:00 – 13:00 | [Lunch] | ||
| 13:00 – 15:00 | TBD | TBD | |
| 15:30 – 16:15 | [Tea/Coffee and Snacks] | ||
| 16:15 – 17:30 | Transaction Costs | YugankGoyal | |
| 17:30 – 18:00 | [Tea/Coffee] | ||
