Symbiosis Law School, NOIDA Team – Ms. Shruti, Fourth Year Student, Mr. Aaditya Mishra, Third Year Student and Mr. Harshil Wason, Second Year Student after qualifying the Memorial Selection Round were adjudged Semi-Finalist of the 23rdAll India Moot Court Competition, 2019 organised by University Law College, Bangalore University at Bengaluru. The Competition was held on March 01-03, 2019.

A total of 28 teams qualified for Oral Rounds in the 23rd edition of this national level competition where the moot proposition was based on constitutional law.

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