The team GNLU represented by Ashika Jain, Darshan Patankar and Kunal Rawat has won the 10th NLUJ-CCI Antitrust Moot Court Competition 2019 conducted by National Law University Jodhpur.
Furthermore, Darshan Patankar won the Best Speaker (Finals) as well as Best Speaker (Preliminary Rounds) and Ashika Jain, in her very first moot, won second best speaker (preliminary rounds).

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