Training and Placement Cell in association with International Cell, Symbiosis Law School, NOIDA and in collaboration with Penn State Law, the Pennsylvania State University, USA organised ‘Seminar on Freedom of Religion Under the First Amendment of the US Constitution’ on Wednesday, March 13, 2019 from 01:00 pm – 02:30 pm.
About the Resource Person:
Mr. Stephen G. Barnes, Assistant Dean of Graduate and International Programs, Penn State Law, the Pennsylvania State University, USA
Before his appointment, Mr. Steve lived for 8 years in China where he was a visiting law professor at the China University of Political Science and Law in Beijing and also served as Penn State Law China Programs Director.
Mr. Steve is proficient in French, Chinese, and Swedish, and is energized by the cultural diversity that talented international students bring to Penn State Law. Mr. Steve’s educational qualification include J.D., University of Oregon; M.B.A., The George Washington University; & B.A., Brigham Young University.
