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SC Collegium recommends transfer of Chief Justice Pradeep Nandrajog of Rajasthan HC to Bombay HC

SC Collegium recommends transfer of Chief Justice Pradeep Nandrajog of Rajasthan HC to Bombay HC

The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman JJ. resolves to recommend that

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Published on March 29, 2019April 1, 2019By Bhumika Indulia

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The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde, N.V. Ramana, Arun Mishra and R.F. Nariman JJ. resolves to recommend that Mr Justice Pradeep Nandrajog, Chief Justice, Rajasthan High Court [PHC: Delhi], be transferred, in the interest of better administration of justice, to Bombay High Court.

[Dated: 28-03-2019]

Collegium Resolutions

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