Corporate Law Journal is going to publish Volume II Issue II of its Journal.  The Corporate Law Journal is an initiative to explore corporate literacy and research activity in the Corporate arena. We are requesting you to please post the call for papers details on your prestigious web portal. It would be highly appreciated and helpful for all whole student and research community. The attached document contained detailed information about the Call For Papers for Volume II Issue II.

For more details, refer CallForPapers_Vol2Issue2

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.