This relates to the proposal for appointment of following two Advocates as Judges of the Delhi High Court:

  1. Shri Krishnendu Datta
  2. Shri Saurabh Kirpal

On the basis of material on record and having regard to all relevant factors, the Collegium is of the considered view that the proposal for elevation of Shri Krishnendu Datta, Advocate, deserves to be remitted to the Delhi High Court. The Collegium resolves to recommend accordingly.

The proposal for the elevation of Shri Saurabh Kirpal, Advocate is deferred.

[Notification dt. 01-04-2019]

Collegium Resolutions

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.