UPES School of Law, comprising of Khushal Juneja, Parth Singhal and Sanskriti Shrivastava were the semi-finalists at the 4th Jindal Moot Court Competition held from 29th – 31st March 2019.

Sanskriti Shrivastava was adjudged as the  “Best Speaker”  and the team also won the “2nd Best Memorial” Award.

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