The Journal and Publication Society of School of Law, CHRIST (Deemed to be University) invites submissions for the 16th issue (Vol.9, No.1) of the Christ University Law Journal (Jan-June 2020).

Christ University Law Journal (CULJ), ISSN 2278-4322 is a biannual, peer-reviewed journal.

We look forward to submissions from members of the Bar, Bench and the academia. Submissions can be in the form of research articles, case comments and Book Reviews.

Guidelines of Submission

The word limit for various submissions is as follows

  • Research Articles – 5000 – 6000 words
  • Case Comments (latest ones) – 1500 – 2000 words
  • Book Reviews – 2018 or 2019 publication

The Research Papers must also include an abstract of not more than 175-200 words, along with five relevant keywords.

All submissions must be sent to culj[at]christuniversity.in and must be attached with a covering letter mentioning the name of the author, occupation, title of the submission, mobile phone number and contact address, for future reference.

All submissions should be in 1.5 line spacing, font size 12 (for text) and 14 (for heading) and should follow the Times New Roman style.

The method of citation which is expected to be followed is the Harvard Bluebook 20th Edition. The submissions should reach us on or before June 10, 2019.

Contact

For any queries, please write to culj[at]christuniversity.in.

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