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BVDU wins runners up trophy at 2nd MP Nambiar National Moot Court Competition, 2019

BVDU wins runners up trophy at 2nd MP Nambiar National Moot Court Competition, 2019

Reported by Rupesh Jain

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Published on April 21, 2019April 20, 2019By Bhumika Indulia

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In the 2nd MP Nambiar National Moot Court Competition, 2019 Dr. Ambedkar Government Law College, Puducherry team comprising of Rudra Roshan, Aika Soni and Deepak Sharma adjudged as 2nd runners up. A total of 27 teams participated in this moot. Rudra Roshan also bagged 2nd best advocate award.

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