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School of Law, CHRIST wins 2nd Best Mediator at 3rd ‘Lex-Knot 2019’

School of Law, CHRIST wins 2nd Best Mediator at 3rd ‘Lex-Knot 2019’

Reported by Anirudh Kulkarni

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Published on April 24, 2019April 24, 2019By Bhumika Indulia

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School of Law, CHRIST’s Nithya Narayan won the 2nd Best Mediator Award at the 3rd ‘Lex Knot 2019’ the Annual Law Fest organized by ICFAI Law School, Hyderabad.

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