Proposal for appointment of following four Judicial Officers as Judges of the Delhi High Court:

  1. Shri Talwant Singh,
  2. Rajnish Bhatnagar
  3. Ms Asha Menon
  4. Shri Brijesh Sethi

On the basis of interaction and having regard to all relevant factors, the Collegium is of the considered view that S/Shri (1) Talwant Singh, (2) Rajnish Bhatnagar, (3) Ms Asha Menon, and (4) Brijesh Sethi, are suitable for being appointed as Judges of the Delhi High Court.

Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. resolves to recommend that S/Shri (1) Talwant Singh, (2) Rajnish Bhatnagar, (3) Ms Asha Menon, and (4) Brijesh Sethi, Judicial Officers, be appointed as Judges of the Delhi High Court. Their inter se seniority be fixed as per the existing practice.


[Notification dt. 06-05-2019]

Supreme Court of India

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