Proposal for the appointment of Shri Viju Abraham, Advocate as a Judge of the Kerala High Court.

“For purpose of assessing merit and suitability of Shri Viju Abraham we have carefully scrutinized the material already on record as well as the further information received from Kerala High Court. Having regard to all relevant factors, the Collegium is of the considered view that Shri Viju Abraham is suitable for elevation to the High Court.”

Collegium resolves to recommend that Shri Viju Abraham, Advocate, be appointed as a Judge of the Kerala High Court.


[Notification dt. 06-05-2019]

Supreme Court of India

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