In pursuance of Rule 4 of Order II of the Supreme Court Rules, 2013, the Chief Justice of India has directed that the Supreme Court will be closed for the annual Summer Vacation from Monday, 13th May, 2019 to Sunday, 30th June, 2019 (both days inclusive) and will re-open on Monday, 1st July , 2019.
Under Rule 6 of Order II of the Supreme Court Rules, 2013, Hon’ble the Chief Justice of India has nominated the Division Benches for hearing of urgent miscellaneous matters and regular hearing matters during the Summer Vacation for the period (First Part) from May 13, 2019 to May 20, 2019, May 21, 2019 to May 24, 2019, May 25, 2019 to May 28, 2019 and for the period (Second Part) from May 29, 2019 to May 30, 2019, May 31, 2019 to June 2, 2019, June 3, 2019 to June 05, 2019, June 6, 2019 to June 13, 2019.
For detailed notification, please follow the link: NOTIFICATION
[Notification dt. 09-05-2019]
Supreme Court of India
