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SC Collegium recommends appointment of Justice V. Ramasubramanian as Chief Justice of Himachal Pradesh HC

SC Collegium recommends appointment of Justice V. Ramasubramanian as Chief Justice of Himachal Pradesh HC

Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. is of the considered view that Justice V. Ramasubramanian

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Published on May 13, 2019May 13, 2019By Bhumika Indulia

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Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. is of the considered view that Justice V. Ramasubramanian is suitable in all respects for being appointed as Chief Justice of the Himachal Pradesh High Court. The Collegium resolves to recommend accordingly.

[Resolution dt. 10-05-2019]

Collegium Resolutions

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Appointment Chief Justice Collegium Recommendation Himachal Pradesh High Court Justice V. Ramasubramanian

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