The team comprising of Akshay Bhandari, Ekta Jhanjhri, Dakshesh Kapur represented Institute of Law, Nirma University at 15th Edition of Nani Palkhivala Taxation Moot Court Competition organised by SASTRA Deemed To Be University, Thanjavur from April 5 to April 7, 2019 and was adjudged as the semi-finalists.
The competition witnessed participation from 14 teams based on a memorial selection rounds from all over the nation including NLS Bangalore, NUALS Kochi, RGNUL, GNLU, School of Excellence, SLS Pune.
Dakshesh Kapur has secured the ‘Best Speaker’ award for securing the highest marks in the preliminary rounds.

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