As reported by media, Diamond Merchant Nirav Modi, a fugitive offender, attempted for bail at a UK High Court but was denied the same fourth time.
It was his fourth attempt to secure bail in the ongoing extradition case which failed after the judge said there is compelling evidence that he has tried to interfere with witness statements.
Judge Simler intervened to indicate that she has noted that Nirav Modi does possess the “means” to flee the UK and that factor must be a feature in a case involving “such sizeable funds”.
Please refer the links to know more about the story:
- PNB Fraud Case | Nirav Modi Denied Bail By Westminster Court, UK
- PNB Scam | Westminster Court Issues An Arrest Warrant Against Nirav Modi
[Source: Hindustan Times]
[Picture Credits: Mid-Day]
