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Chhattisgarh HC | Order of Appointment of 3 Additional Judges

Chhattisgarh HC | Order of Appointment of 3 Additional Judges

President appoints the following to be the Additional Judges of the Chhattisgarh High Court for a period of 6 months with effect

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Published on June 26, 2019June 27, 2019By Bhumika Indulia

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President appoints the following to be the Additional Judges of the Chhattisgarh High Court for a period of 6 months with effect from 27-06-2019:

Sharad Kumar Gupta
Ram Prasanna Sharma
Arvind Singh Chandel

[Notification dt. 25-06-2019]

[Ministry of Law and Justice]

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Additional Judges Arvind Singh Chandel Order of Appointment Ram Prasanna Sharma Sharad Kumar Gupta

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