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ADR Competition Announcements
6th HSF-NLU Delhi International Negotiation Competition, 2019

6th HSF-NLU Delhi International Negotiation Competition, 2019

Reported by Shruti Srivastava

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Published on July 18, 2019July 17, 2019By Bhumika Indulia

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National Law University Delhi will be hosting the 6^th HSF-NLU Delhi International Negotiation Competition from 6^th to 8^th September 2019.

For more information, click HERE

For Rules, Click HERE

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